Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25B(3)] [Section 25B] [Entire Act] Union of India - Subsection Section 25B(3)(f) in THE FINANCE ACT, 2021 (f)the observations or comments of the auditor on financial transactions and matters which have any adverse effect on the functioning of the Corporation;