Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(4)(a) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994 (a)an individual, by the proprietor or by a person having authority to act on behalf of such proprietor;