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State of Jharkhand - Section

Section 636 in Bihar Education Code, 1961

636. Liquor shop.

- If in the opinion of the District Education Officer a liquor shop in the vicinity of a school is exercising a corrupting influence on pupils, he should address the local Executive Officer with a view to its removal.(D. P. I.'s letter no. 547-51, dated the 15th January, 1915.)