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State of Gujarat - Section

Section 19 in The Gujarat Affiliated Colleges Services Tribunal Act, 1982

19. Amendment of Bombay L of 1949.

- The Gujarat University Act, 1949 (Bombay 50 of 1949) shall stand amended to the extent and in the manner set forth in column (2) of the Schedule with effect on and from the date on which the Tribunal is constituted under Section 3.