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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1)(c) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011

(c)frequenting the house or other place where such other person resides or works, or carries on business, or happens to be, or