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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(1)The Institute shall have the following categories in the teaching faculty, namely: -
(a)Professors;
(b)Associate Professors;
(c)Assistant Professors; and
(d)Tutors/Senior Residents/ Registrars.