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Chattisgarh High Court

Neelkamal Sahu vs State Of Chhattisgarh on 14 December, 2017

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                  1

                                                                NAFR

 HIGH COURT OF CHHATTISGARH, BILASPUR

                   WPS No. 7102 of 2017

 Shrawan Kumar Sahu S/o Shri Bhikham Lal Sahu Aged About 42
  Years Working As Lecturer (Panchayat) And Posted At Govt.
  Higher Secondary School Semra (B) Block Kurud, District
  Dhamtari (C.G.)

                                                       ---- Petitioner

                            Versus

1. State Of Chhattisgarh Through The Secretary, Department Of
   Panchayat And Rural Development, Mahanadi Bhawan,
   Mantralaya, Naya Raipur, District Raipur, (Chhattisgarh).

2. Chief Executive Officer, Zila Panchayat, Dhamtari, District
   Dhamtari, (Chhattisgarh).

                                                    ---- Respondent

And WPS No. 2012 Of 2017  Neelkamal Sahu S/o Late Shri Mehttar Sahu, Aged About 40 Years Working As Lecturer (Panchayat) Posted At Govt. Higher Secondary School Darra, Block Kurud, District Dhamtari (Chhattisgarh)

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat Mahanadi Bhawan, Mantralaya, New Raipur, District Raipur (Chhattisgarh)

2. Chief Executive Officer, Zila Panchayat, Raipur, District Raipur, Chhattisgarh

3. Chief Executive Officer, Zila Panchayat, Dhamtari, District Dhamtari (Chhattisgarh)

4. Block Education Officer, Block Abhanpur, District Raipur, Chhattisgarh

5. Block Education Officer, Block Kurud, District Dhamtari (Chhattisgarh) 2

---- Respondent And WPS No. 4827 Of 2017  Smt. Pramila Jhalaria W/o Shri Bhuwan Jhalaria, Aged About 40 Years Working As Shiksha Karmi Grade I And Posted At Govt. Higher Secondary School Dataud, Block Jaijaipur, District Janjgir Champa Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya Naya Raipur, District Raipur Chhattisgarh

2. Commissioner Cum Director, Directorate Panchayat Department, Raipur District Raipur (Chhattisgarh)

3. Chief Executive Officer, Zila Panchayat, District Janjgir Champa, Chhattisgarh.

---- Respondent And WPS No. 7122 Of 2017  Dinesh Kumar Banjare S/o Late Shri Domar Singh Banjare Aged About 43 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Joratarai (A), Block Kurud, District Dhamtari, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary , Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat, District Dhamtari, Chhattisgarh.

---- Respondent And WPS No. 7121 Of 2017 3  Girdhar Ram Dehari S/o Shri Sada Ram Dehari, Aged About 45 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Bhansuli, Block Narharpur, District Kanker Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat, Kanker Chhattisgarh.

---- Respondent And WPS No. 7123 Of 2017  Mithlesh Kumar Sinha S/o Late Shri Kanshi Prasad Sinha Aged About 34 Years Working As Lecturer ( Panchayat) And Posted At Government Higher Secondary School Pachpedi, Block Kurud , District Dhamtari Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development Mahanadi Bhawan Mantralaya Naya Raipur District Raipur Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat Dhamtari District Dhamtari Chhattisgarh.

---- Respondent And WPS No. 7108 Of 2017  Roshan Lal Sahu S/o Shri Bhikhuram Sahu Aged About 37 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Sankri, Block Kurud, District Dhamtari, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of 4 Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat, Dhamtari, Chhattisgarh.

---- Respondent And WPS No. 7116 Of 2017  Kamlesh Kumar Kunwar S/o Shri Jageshwar Ram Kunwar Aged About 35 Years Working As Lecturer ( Panchayat ) And Posted At Government Higher Secondary School Pachpedi Block Kurud, District Dhamtari Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development Mahanadi Bhawan Mantralya Naya Raipur District Raipur Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat Dhamtari, District Dhamtari Chhattisgarh.

---- Respondent And WPS No. 7109 Of 2017  Ram Markam S/o Late Shri Raisingh Markam Aged About 40 Years Working As Teacher (Panchayat) And Posted At Govt. Middle School Semra (B), Block Kurud, District Dhamtari, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat, District Dhamtari, Chhattisgarh.

---- Respondent And 5 WPS No. 7117 Of 2017  Smt. Parmila Sinha W/o Shri Pradeep Kumar Sinha Aged About 32 Years Working As Lecturer ( Panchayat ) And Posted At Government Higher Secondary School Anvari, District Dhamtari Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development Mahanadi Bhawan Mantralaya Naya Raipur District Raripur Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat Dhamtari Chhattisgarh.

---- Respondent And WPS No. 7118 Of 2017  Yangesh Kumar Sahu S/o Late Shri Nammuram Sahu Aged About 35 Years Working As Lecturer (Panchayat ) And Posted At Govt. Higher Secondary School Sankri, Block Kurud, District Dhamtari, (Chhattisgarh).

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan Mantralaya, Naya Raipur, District Raipur, (Chhattisgarh).

2. Chief Executive Officer, Zila Panchayat, Dhamtari, District Dhamtari, (Chhattisgarh).

---- Respondent And WPS No. 7119 Of 2017  Kishore Kumar Sahu S/o Ramrai Sahu Aged About 38 Years Working As Lecturer(Panchayat), Government Higher Secondary School, Sonasili, Block Mahasamund, District Mahasamund Chhattisgarh.

---- Petitioner Vs 6

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, New Raipur, District Raipur, Chhattisgarh.

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Mahasamund, District Mahasamund, Chhattisgarh.

---- Respondent And WPS No. 7179 Of 2017  Bharat Lal Sahu S/o Premlal Sahu Aged About 36 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Bhilai, Block Arang, District Raipur, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanad Bhawan, Naya Raipur, Chhattisgarh.

2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh.

4. Chief Executive Officer, Jila Panchyat Durg, District Durg, Chhattisgarh.

---- Respondent And WPS No. 7120 Of 2017  Dinesh Kumar Sandilya S/o Seva Ram Sandilya Aged About 39 Years Working As Lecturer Panchayat , Government Higher Secondary School Birgudi , Block Nagri District Dhamtari Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of 7 Panchayat And Rural Development Mahanadi Bhawan Naya Raipur Chhattisgarh.

2. Commissioner - Cum - Director, Directorate Of Panchayat Naya Raipur District Raipur Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Dhamtari , District Dhamtari Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat, North Bastar Kanker Chhattisgarh.

---- Respondent And WPS No. 7107 Of 2017  Chandu Lal Sahu S/o Kejuram Sahu Aged About 43 Years Working As Lecturer Panchayat Government Higher Secondary School , Bhilai Block Arang District Raipur Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary Department Of Panchyat And Rural Development Mahanadi Bhawan Naya Raipur Chhattisgarh.

2. Commissioner - Cum - Director, Directorate Of Panchayat Naya Raipur District Raipur Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur District Raipur Chhattisgarh.

---- Respondent And WPS No. 7130 Of 2017  Gulab Singh Sahu S/o Sukhru Ram Ram Sahu, Aged About 29 Years Working As Lecturer Panchayat, Govt. Middle School, Amrikala , Block Gurur, District Durg, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary , Department Of Panchayat And Rural Development , Mahanadi Bhawan, Naya Raipur, Chhattisgarh.

8

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Dhamtari , District Dhamtari, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat Durg, District Durg, Chhattisgarh.

---- Respondent And WPS No. 7104 Of 2017  Kusum Toppo Now Kujur W/o Ajay Neel Kujur Aged About 36 Years Working As Lecturer Panchayat, Govt. High School, Borid, Block Block Fingeshwar, District Raipur, (Chhattisgarh).

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, (Chhattisgarh).

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, (Chhattisgarh).

3. Chief Executive Officer, Zila Panchayat, Raipur, District Raipur, (Chhattisgarh).

---- Respondent And WPS No. 7115 Of 2017  Smt. Kamini Pillai Dhiwar W/o Shri Tarun Kumar Dhiwar Aged About 37 Years Working As Lecturer Panchayat Govt. High School Sunderkera, Block Abhanpur, District Raipur, (Chhattisgarh).

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchyat, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, (Chhattisgarh).

2. Commissioner Cum Director, Directorate Of Panchayat, Naya 9 Raipur, District Raipur, (Chhattisgarh).

3. Chief Executive Officer, Zila Panchayat, Raipur, District Raipur, (Chhattisgarh).

---- Respondent And WPS No. 7131 Of 2017  Avan Das Banjare S/o Premdas Banjare Aged About 37 Years Working As Lecturer Panchayat Government Higher Secondary School Chhatera Block Arang District Raipur Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary Department Of Panchayat And Rural Development Mahanadi Bhawan Naya Raipur Chhattisgarh.

2. Commissioner - Cum - Director, Directorate Of Panchayat Naya Raipur District Raipur Chhattisgah.

3. Chief Executive Officer, Jila Panchayat Raipur District Raipur Chhattisgah.

---- Respondent And WPS No. 7243 Of 2017  Tikam Singh Churendra S/o Bishram Singh Churendra, Aged About 34 Years Working As Lecturer (Panchayat), Government Higher Secondary School Jaisakarra, Block Charama, District

-North Bastar Kanker Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh S/o Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. The Commissioner- Cum- Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayatnorth Bastar Kankar, District North Bastar Kankar, Chhattisgarh. 10

---- Respondent And WPS No. 7124 Of 2017  Mahendra Singh Mannade S/o Late Ramadhin Mannade, Aged About 39 Years Working As Lecturer Panchayat, Govt. High School, Kurru, Block Abhanpur, District Raipur Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur Chhattisgarh.

2. Commissioner - Cum - Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur Chhattisgarh.

---- Respondent And WPS No. 7194 Of 2017  Smt. Mamata Thawait W/o Shri Ritesh Kumar Thawait Aged About 36 Years Working As Lecturer ( Panchayat ) And Posted At Govt. High School, Tilai, Block Akaltara, District Janjgir Champa Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Janjgir Champa, Chhattisgarh.

---- Respondent And WPS No. 7220 Of 2017  Kuldeep Kumar Tamrakar S/o Shri Ram Krishna Tamrakar, Aged 11 About 44 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher Secondary School Rano, Block Saja, District Bemetara Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya Naya Raipur District Raipur Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Bemetara District Bemetara Chhattisgarh

---- Respondent And WPS No. 7201 Of 2017  Umesh Kumar Choubey S/o Shri Devcharan Choubey, Aged About 38 Years Lecturer (Panchayat), Govt. High School Kutra, Block Navagarh, District Janjgir Champa, R/o Naya Chandaniapara, Janjgir, District Janjgir Champa Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department,new Raipur, District Raipur Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat Janjgir Champa District Janjgir Champa Chhattisgarh.

3. Chief Executive Officer, Janpad Panchayat Navagarh, District Janjgir Champa Chhattisgarh.

---- Respondent And WPS No. 7225 Of 2017  Kamlesh Kumar Dewangan S/o Shri Narayan Prasad Dewangan Aged About 36 Years Working As Lecturer ( Panchayat ) And Posted At Govt. High School, Devri ( D ), Block Gundardehi, District Balod Chhattisgarh

---- Petitioner 12 Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Balod, District Balod Chhattisgarh

---- Respondent And WPS No. 7221 Of 2017  Ajay Kumar Deshmukh S/o Shri Khuman Singh Deshmukh, Aged About 38 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Belmand, Block And District Balod Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya Naya Raipur District Raipur Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Balod, District Balod (Chhattisgarh).

---- Respondent And WPS No. 7226 Of 2017  Rakesh Kumar Soni S/o Shri Nand Kumar Soni, Aged About 33 Years Working As Lecturer (Panchayat) (Science Assistant) and Posted At Govt. Higher Secondary School, Anda, District Balod Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Durg District Durg (C.G.)

3. Chief Executive Officer, Janpad Panchayat, Durg District Durg 13 (C.G.)

---- Respondent And WPS No. 7224 Of 2017  Vijay Kumar Sahu S/o Shri Kriparam Sahu Aged About 37 Years Working As Lecturer (Panchayat) And Posted At Govt. Girls Higher Secondary School, Nipani, Block & District Balod Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Balod, District Balod Chhattisgarh

---- Respondent And WPS No. 7222 Of 2017  Ramnath Khare S/o Shri Shankar Lal Khare, Aged About 42 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Taga, Block Akaltara, District Janjgir Champa Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya Naya Raipur District Raipur Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).

---- Respondent And WPS No. 7219 Of 2017  Sanjay Kumar Sahu S/o Shri Deenbandhu Sahu, Aged About 36 14 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher Secondary School Latabod, Balock And District Balod Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya Naya Raipur District Raipur Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Balod, District Balod (Chhattisgarh).

---- Respondent And WPS No. 7203 Of 2017  Daulat Ram Thawait S/o Late Shri Dep Prasad Thawait Aged About 54 Years Lecturer (Panchayat), Government High School Kutra, Tahsil Janjgir, District Janjgir Champa Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur.

2. Chief Executive Officer, Zila Panchayat Janjgir Champa, District Janjgir Champa Chhattisgarh.

---- Respondent And WPS No. 7251 Of 2017  Smt. Omkumari W/o K Patel Aged About 36 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Jidar, Block Mainpur, District Gariyaband, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh. 15

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat Gariyaband District Gariyaband Chhattisgarh

---- Respondent And WPS No. 7250 Of 2017  Smt. Aparna Roy W/o Amri Roy Aged About 43 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Manohara, Block Simga, District Baloda Bazar- Bhatapara, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat, Baloda Bazar- Bhatapara, District Baloda Bazar- Bhatapara, Chhattisgarh.

---- Respondent And WPS No. 7227 Of 2017  Mahesh Prasad Gupta S/o Late Shanker Lal Gupta, Aged About 44 Years Working As Teacher Panchayat Govt. Middle School, Oteband, Block Bhatapara, District Balda Bazar- Bhatapara , Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya 16 Raipur, District- Raipur, Chhattisgarh.

2. The Commissioner- Cum- Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat Baloda Bazar, District Baloda Bazar Bhatapara, Chhattisgarh.

---- Respondent And WPS No. 7248 Of 2017  Udal Yadav S/o Dhanu Yadav Aged About 39 Years Working As Lecturer Panchayat, Govt. High School, Bahesar, Block Tilda, District Raipur, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh.

2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh.

---- Respondent And WPS No. 7237 Of 2017  Akhilesh Chandra Dwivedi S/o Satyanarayan Dwivedi, Aged About 40 Years Working As Teacher Panchayat, Govt. Middle School, Kutena, Block Chhura, District Gariyaband, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh.

17

2. Commissioner-Cum- Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Gariyaband, District Gariyaband, Chhattisgarh.

---- Respondent And WPS No. 7228 Of 2017  Nootan Prasad Deshmukh S/o Shri Tularam Deshmukh Aged About 44 Years Working As Teacher (Panchayat) And Posted At Govt. Middle School, Semarkona, Block Balod, District Balod Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Balod, District Balod Chhattisgarh

---- Respondent And WPS No. 7223 Of 2017  Dushyant Kumar Sahu S/o Shri Than Singh Sahu, Aged About 35 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Nipani, Block And District Balod Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya Naya Raipur District Raipur Chhattisgarh

2. Chief Executive Officer, Zila Panchayat, Balod, District Balod (Chhattisgarh).

---- Respondent And 18 WPS No. 7249 Of 2017  Narad Ram Sinha S/o Jagat Ram Sinha Aged About 46 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Bortalab, Block Dongargarh, District Rajnandgaon, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh.

2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh.

---- Respondent And WPS No. 7229 Of 2017  Preetam Lal Sahu S/o Mandi Ram Sahu, Aged About 32 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Megha, Block Magarlod, District Dhamtari, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. Commissioner-Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Dhamtri , District Dhamtari, Chhattisgarh.

---- Respondent And WPS No. 7200 Of 2017  Omprakash Das S/o Shri Baisakhu Das Aged About 39 Years Lecturer (Panchayat), Government Higher Secondary School Misda, Block Navagarh, District Janjgir Champa, Chhattisgarh. 19

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Panchayat And Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur ,district Raipur, Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat, Raipur, District Raipur, Chhattisgarh.

---- Respondent And WPS No. 7231 Of 2017  Smt. Kirti Sen W/o Panesh Kumar Sen Aged About 30 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Mohdi, Block Magarlod, District Dhamtari, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. Commissioner-Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Dhamtri , District Dhamtari, Chhattisgarh.

---- Respondent And WPS No. 7246 Of 2017  Smt. Lata Devi Chandrakar W/o Balmukund Chandrakar, Aged About 39 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Bhilai, Block Gunderdehi, District Balod, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh.

20

2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Durg, District Durg, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat Balod, District Balod, Chhattisgarh.

---- Respondent And WPS No. 7233 Of 2017  Smt. Sulakshana W/o Vinod Kumar Verma, Aged About 33 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Tulsi (Newra), Block Kasdol, District Balodabazar Bhatapara, Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh

4. Chief Executive Officer, Jila Panchayat Balodabazar, District Balodabazar-Bhatapara, Chhattisgarh

---- Respondent And WPS No. 7199 Of 2017  Sandeep Kumar Pandey S/o Shri Satyanarayan Pandey Aged About 39 Years Lecturer (Panchayat), Government Higher Secondary School Kadro, Block Pathalgaon, District Jashpur, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Panchayat And 21 Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat Jashpur, District Jashpur, Chhattisgarh.

---- Respondent And WPS No. 7230 Of 2017  Amit Thakur S/o B.L. Thakur, Aged About 34 Years Working As Lecturer Panchayat, Govt. High School, Manohara, Block Simga, District Baloda Bazar- Bhatapara, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. Commissioner-Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat Baloda Bazar, District Baloda Bazar Bhatapara, Chhattisgarh.

---- Respondent And WPS No. 7242 Of 2017  Deman Kumar Sahu S/o Dukalu Sahu, Aged About 35 Years Working As Lecturer (Panchayat), Government Higher Secondary School Atara, Block Ambagarh, District Rajnandgaon, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. Commissioner-Cum Director, Directorate Of Panchayat, Naya 22 Raipur, District Raipur, Chhattisgarh.

3. The Chief Executive Officer, Jila Panchayat Durg, District Durg, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh.

---- Respondent And WPS No. 7240 Of 2017  Bhawar Singh S/o Manglu Ram Aged About 35 Years Working As Lecturer Panchayat, Govt. High School, Charoda, Block Chhura, District Gariyaband, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. The Commissioner- Cum- Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat Gariyaband, District Gariyaband, Chhattisgarh.

---- Respondent And WPS No. 7234 Of 2017  Jitendra Kumar Jagtap S/o Mahendra Rao Jagtap, Aged About 36 Years Working As Lecturer Panchayat, Govt. High School, Bhothli, Block Dongargarh, District Rajnandgaon, Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh 23

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh

3. Chief Executive Officer, Jila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh

---- Respondent And WPS No. 7232 Of 2017  Dilip Kumar Patker S/o Khilawan Ram Patkear, Aged About 45 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Hasda No. 1, Block Magarlod, District Dhamtari, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. Commissioner-Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Dhamtri , District Dhamtari, Chhattisgarh.

---- Respondent And WPS No. 7235 Of 2017  Smt. Sarojani Sahu W/o Aniruddh Sahu Aged About 33 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Dhanapuri, Block Gurur, District Balod, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Dhamtari , District 24 Dhamtari, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat, Balod, District Balod, Chhattisgarh.

---- Respondent And WPS No. 7245 Of 2017  Kishor Kumar Jangde S/o Budhan Jangde Aged About 38 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Karelibadi, Block Magarlod, District Dhamtari, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat & Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh.

2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Dhamtari, District Dhamtari, Chhattisgarh.

---- Respondent And WPS No. 7238 Of 2017  Smt. Radhika Sahu W/o Dharmendra Kumar Sahu, Aged About 38 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Barnarakala, Block Dongargarh, District Rajnandgaon, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh.

2. Commissioner-Cum-Director Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh.

25

---- Respondent And WPS No. 7247 Of 2017  Smt. Vibha Mathew W/o Anchal Mathew Aged About 37 Years Working As Lecturer Panchayat Govt. Higher Secondary School, Kosmanda, Block Bhatapara, District Baloda Bazar Bhatapara, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh.

2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Raipur, District Raipur, Chhattisgarh.

4. Chief Executive Officer, Jila Panchayat Baloda Bazar, District Baloda Bazar Bhatapara, Chhattisgarh.

---- Respondent And WPS No. 7236 Of 2017  Okesh Kumar Verma S/o Ramnath Verma Aged About 34 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Bhothli, Block Dongargarh, District Rajnandgaon, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat, Rajnandgaon, District Rajnandgaon, Chhattisgarh.

---- Respondent 26 And WPS No. 7239 Of 2017  Smt. Geeta Tembhulkar W/o Shri Maksudan Tambhulkar, Aged About 32 Years Working As Lecturer Panchayat, Govt. Higher Secondary School, Bhothli, Block Dongargarh, District Rajnandgaon, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. Commissioner- Cum- Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Jila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh.

---- Respondent And WPS No. 7278 Of 2017  Smt. Savitri Sharaf D/o W/o Shri Dilip Kumar Sharaf Aged About 47 Years Teacher ( Panchayat ) Government Middle School Sukli , Block Navagarh, District Janjgir Champa R/o Purana Chandaniapara Janjgir District Janjgir Champa Chhattisgah.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary Panchayat & Rural Development Department Mantralaya Mahanadi Bhawan New Raipur District Raipur Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat Janjgir Champa , District Janjgir Champa Chhattisgarh .

3. Chief Executive Officer, Janpad Panchayat Navagarh District Janjgir Champa Chhattisgarh.

---- Respondent And WPS No. 7276 Of 2017 27  Goverdhan Singh S/o Shri Prasad Singh Aged About 35 Years Lecturer (Panchayat), Govt. Girls Higher Secondary School Adhina Salka, Block Bhaiyathan, District Surajpur, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Panchayat & Rural Development Department, Mantralaya, Mahanadi Bhawan, New Raipur, District Raipur, Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat, Sarguja, Ambikapur, District Sarguja, (C.G.)

3. Chief Executive Officer, Janapad Panchayat Odagi, District Sarguja (now Surajpur) C.G.

---- Respondent And WPS No. 7277 Of 2017  Rakesh Xalxo S/o Shri Shivmangal Xalxo Aged About 34 Years Lecturer(Panchayat), Govt. Higher Secondary School Ajabnagar, District Surajpur Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, New Raipur, District Raipur Chhattisgarh.

2. Chief Executive Officer, Zila Panchayat Sarguja, Ambikapur, District Sarguja Chhattisgarh.

3. Chief Executive Officer, Janpad Panchayat Bhaiyatha, District Sarguja (Now Surajpur) Chhattisgarh.

---- Respondent For Petitioners Ms Meena Shastri, Shri Harish Khuntiya and Shri Ajay Shrivastava, Advocates. For Respondents/State Shri Sameer Behar, P.L., Shri Rajendra Tripathi, P.L. 28 Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 14/12/2017

1. At the very outset, learned counsel appearing for the parties would jointly and fairly submit that the issue involved in the present writ petitions have already been considered and decided by this Court on 28.11.2017 in WPS No.2530 of 2017 (Mukesh Kumar Patel and another Vs State of Chhattisgarh and another), therefore, these writ petitions may be disposed of in terms of the order passed in Mukesh Kumar Patel (supra).

2. Accordingly, the present writ petitions are disposed of in terms of the order passed by this Court in Mukesh Kumar Patel (supra). A copy of the order passed in Mukesh Kumar Patel (supra) be placed on record of the present writ petitions.

Sd/-

Judge (Prashant Kumar Mishra) Akhilesh