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State of Madhya Pradesh - Section

Section 31 in The M.P. Treatment of Criminal Lunatics Confined in Prisons Rules, 2000

31. Professional Committee.

(1)A Medical Review Committee shall consist of the members who treating psychiatrist. Clinical Psychologist, Psychiatric Social Worker and the Occupational Therapist.
(2)NGO Family correspondence group shall include the respective house masters and one staff from the NGO as a monthly rotation basis. The roster will be drawn and monitored by the Psychiatric Social Worker.