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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(2)Where the alterations do not materially affect the dimensions or the tonnage of the fishing boat, the registrar shall enter the alterations in the register and also in the certificate of registry of the fishing boat.