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[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Chattisgarh - Subsection

Section 186(3) in The Chhattisgarh Motor Vehicles Rules, 1994

(3)The above particulars shall be in letter and numerals each not less than two and half centimetres high legibly painted on a plain surface or a plate affixed on the vehicle.