Madhya Pradesh High Court
Ramniwas Meena vs The State Of Madhya Pradesh on 10 February, 2022
Author: Anand Pathak
Bench: Anand Pathak
1 The High Court Of Madhya Pradesh CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH) Gwalior, Dated : 10-02-2022 Let the case be listed alongwith Cr.A. No.3134/2020.
(ANAND PATHAK) JUDGE neetu NEETU SHASHANK 2022.02.11 11:42:29 +05'30'