Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 86 in The M.P. Cinemas (Regulation) Rules, 1972

86. Firemen.-

(1)In every cinema including a touring cinema the employees shall be trained in the use of fire appliances.
(2)The instructions to be followed in case of fire shall always be posted in some conspicuous place, so that all people connected with the cinema shall be acquainted with their contents.
(3)A report of any fire or alarm of fire, however, slight shall be at once sent to the fire brigade.