Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 632 in The General Rules (Civil), 1957 632. Posts prohibited for apprentices. - No apprentices shall be employed in any post, the duty of which is such that, if it be not properly performed, embezzlement is thereby rendered possible, e.g., the making up, check and comparison of accounts and other similar duties.
