Supreme Court - Daily Orders
Natco Pharma Limited vs Bayer Healthcare Llc on 25 July, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.4 COURT NO.12 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1330/2019
NATCO PHARMA LIMITED Petitioner(s)
VERSUS
BAYER HEALTHCARE LLC Respondent(s)
(FOR ADMISSION and IA No.103560/2019-EX-PARTE STAY)
Date : 25-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr. Anand Dilip Daga, Adv.
Ms. Vandana Sehgal, AOR
For Respondent(s)
Mr. Sudhir Chandra Agrawal, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Praveen Anand, Adv.
Mr. Dhruv Anand, Adv.
Ms. Udita M. Patro, Adv.
Mr. Ankur Saigal, Adv.
Ms. Tanvi Manchnanda, Adv.
Mr. E.C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner prays that he be permitted to withdraw this transfer petition. Prayer is allowed.
The transfer petition is dismissed as withdrawn.
Signature Not Verified(ARJUN BISHT) Digitally signed by (RENU KAPOOR) COURT MASTER (SH) ARJUN BISHT Date: 2019.07.25 15:29:28 IST BRANCH OFFICER Reason: