Gujarat High Court
Ramji Pachan Gheda (Maheshwari) vs Rahul Ramjibhai Parmar (Paradhi) ... on 7 May, 2019
Author: K.M.Thaker
Bench: K.M.Thaker, Sangeeta K. Vishen
C/CA/3881/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/CIVIL APPLICATION NO. 3881 of 2019
In R/FIRST APPEAL NO. 2669 of 2018
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
In R/FIRST APPEAL NO. 2669 of 2018
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
In R/FIRST APPEAL NO. 3109 of 2018
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2018
In F/FIRST APPEAL NO. 24374 of 2018
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2018
In F/FIRST APPEAL NO. 24374 of 2018
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CHINTANBHAI SHANTILAL SOLANKI
Versus
JYOTSANA CHINTANBHAI SOLANKI
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Appearance:
MR RM PARMAR(591) for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
and
HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 07/05/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE K.M.THAKER) Time to remove office objections is granted upto 10.5.2019.
(K.M.THAKER, J) (SANGEETA K. VISHEN, J) Bharat Page 1 of 1 Downloaded on : Wed Jul 17 23:59:25 IST 2019