Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Ramji Pachan Gheda (Maheshwari) vs Rahul Ramjibhai Parmar (Paradhi) ... on 7 May, 2019

Author: K.M.Thaker

Bench: K.M.Thaker, Sangeeta K. Vishen

           C/CA/3881/2019                                    ORDER



           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               F/CIVIL APPLICATION NO. 3881 of 2019
                 In R/FIRST APPEAL NO. 2669 of 2018
                               With
    MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
                 In R/FIRST APPEAL NO. 2669 of 2018
                               With
    MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
                 In R/FIRST APPEAL NO. 3109 of 2018
                               With
    MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2018
                In F/FIRST APPEAL NO. 24374 of 2018
                               With
  CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2018
                In F/FIRST APPEAL NO. 24374 of 2018
==========================================================
                      CHINTANBHAI SHANTILAL SOLANKI
                                  Versus
                      JYOTSANA CHINTANBHAI SOLANKI
==========================================================
Appearance:
MR RM PARMAR(591) for the Applicant(s) No. 1
==========================================================

  CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
         and
         HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                             Date : 07/05/2019

                       ORAL ORDER

(PER : HONOURABLE MR.JUSTICE K.M.THAKER) Time to remove office objections is granted upto 10.5.2019.

(K.M.THAKER, J) (SANGEETA K. VISHEN, J) Bharat Page 1 of 1 Downloaded on : Wed Jul 17 23:59:25 IST 2019