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[Cites 0, Cited by 1012] [Section 135(1)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(1)(a) in The Electricity Act, 2003

(a)taps, makes or causes to be made any connection with overhead, underground or under water lines or cables, or service wires, or service facilities of a licensee or supplier, as the case may be; or