Madhya Pradesh High Court
Sameer Nawab vs The State Of Madhya Pradesh on 28 August, 2025
1 MCRC-32005-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 32005 of 2025 (SAMEER NAWAB Vs THE STATE OF MADHYA PRADESH ) Dated : 28-08-2025 Shri Aman Soni - Advocate for applicant. Shri Anoop Sonkar - PL for State.
Learned counsel for applicant is directed to file reply of the case which was filed before the Principal Judge, Family Court, Bhopal in MJCR No.1169/2022.
Registry is also directed to call for scanned copy of the record of MJCR No.1169/2022 from the Court of Principal Judge, Family Court, Bhopal.
List after one week.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 8/30/2025 12:13:59 PM