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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Andhra Pradesh - Subsection

Section 90(3)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)by notice of not less than fourteen days in such of the important news papers in the State and of other States in India as a Government may select in this behalf,