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State of Rajasthan - Section

Section 11 in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

11. Subscriber's Account.

- An account shall be opened in the name of each subscriber in which shall be credited:
(i)The subscriber's subscription;
(ii)Contributions made by Corporation to his or her account;
(iii)Interest on subscription; and
(iv)Interest on Contributions.