Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(1)(iv) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003 (iv)shall be signed by the appellant or by an agent authorised, in writing, by the appellant.