Section 98(4) in West Bengal Municipal Corporation Act, 2006
(4)in the sphere of administration, -(a)conferring civic reception to persons of distinction, and paying homage -to-persons of repute on their death;(b)installation of statues, portraits and pictures in appropriate manner,(c)organization and management of fairs and exhibitions;(d)establishment and maintenance of art-galleries and botanical or zoological collections;(e)organization, construction, maintenance, and management of swimming-pools, public wash-houses, bathing-places, and other institutions designed for the convenience of the community;(f)construction and maintenance of garages, sheds, and stands for vehicles;(g)purchase and hoisting of the National Flag;(h)measures for eradication of addiction to all kinds of liquors and drugs;(i)organizing voluntary labour and co-ordinating the activities of voluntary agencies for community welfare;
