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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(7)(f) in The Punjabi University Act, 1961

(f)of reviewing the acts of Syndicate or Academic Council and of exercising such other powers and performing such other duties as may be conferred or imposed upon it by the Act or the Statutes.