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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Punjab - Subsection

Section 183(2) in Punjab Regional and Town Planning and Development Act, 1995

(2)The Punjab Housing Development Board Act, 1972 (Punjab Act 6 of 1973) shall stand repealed on and with effect from the date on which the Punjab Housing Development Board is abolished under section 148 of this Act.