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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(v) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(v)have completed approved education, training, examination and assessment and meet the standard of competence as specified in section A-11/1 of the STCW Code.