Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 197(2)] [Section 197] [Entire Act]

State of Karnataka - Subsection

Section 197(2)(m) in Karnataka Land Revenue Act, 1964

(m)regulating the division of survey numbers into subdivisions and the fixing of the assessment of sub-divisions under section 109;