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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Nagaland - Subsection

Section 36(2)(iv) in The Nagaland Excise Act, 1967

(iv)the regulation and prohibition of the employment by the licence holder of any person or class of persons in or upon his business premises during business hours or to assist him in his business in any capacity whatsoever;