Section 157(1)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 1] [Section 157(1)] [Section 157] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157(1)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)[ an unmarried woman or if married, divorced or separated from her husband or whose husband suffers from any of the disqualifications mentioned in Clause (c) or (d) or a widow; [Substituted by U.P Act No. 20 of 1954.]

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State of Uttar Pradesh - Subsection

Section 157(1)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950