Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1) in The Punjab Vaccination Act, 1953

(1)No fee or remuneration shall be accepted by a public vaccinator for any vaccination or re-vaccination performed or for any certificate given under this Act, at the vaccination station :Provided that it shall be lawful for a public vaccinator to accept the fee prescribed by Government for vaccination or re-vaccination performed at the request of the guardian elsewhere than at the vaccination station.