Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(7) in The Indian Ports Act, 1908 (7)"vessel" includes anything made for the conveyance [mainly] [Inserted by Act 35 of 1951, Section 188] by water of human beings or of property:
