Rajasthan High Court - Jodhpur
Lrs Of Late Sh. Pratap Chand vs Magan Lal And Ors on 23 May, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 8854/2015
Lrs Of Late Sh. Pratap Chand
----Petitioner
Versus
Magan Lal And Ors
----Respondent
For Petitioner(s) : None present
For Respondent(s) : Mr. Harshvardhan Singh
Mr. Surabhkant Vyas
Mr. LK Purohit
HON'BLE DR. JUSTICE NUPUR BHATI
Order 23/05/2023 The matter comes up on application (IA No.01/23) for preponement of the date.
For the reasons mentioned in the application, the same is hereby disposed of and list the matter in the month of July, 2023, as prayed.
(DR. NUPUR BHATI),J surabhii/80- (Downloaded on 23/05/2023 at 09:32:18 PM) Powered by TCPDF (www.tcpdf.org)