Section 523(1) in The Bihar General Provident Fund Rules, 1948
(1)Subscriptions to the funds specified below may be received at a treasury only under special instructions of the authorities of the fund received through the Accountant General -Bengal Uncovenanted Service Family Pension Fund.Bombay Family Pension Fund of Government servants.Bengal and Madras Service Family Pension Fund.General Family Pension Fund.Hindu Family Annuity Fund.Bengal Christian Family Pension Fund.
