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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1) in Rajasthan Para-medical Council Regulations, 2014

(1)Every application for registration under these regulations shall be in the Form-1 and shall be accompanied by such fee and late fee, if any, as specified in [Schedule-16] [Substituted 'Schedule-21' by Rajasthan Notification No. G.S.R. 78, dated 25.8.2015 (w.e.f. 5.12.2014).].