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State of Goa - Section

Section 6 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

6. Touring.

- Revenue Inspector shall ordinarily tour for twenty days in a month during the fair season (i.e., the period commencing on the 1st day of October and ending on the 31st day of May) and for not less than thirty days in the aggregate during the period commencing on the 1st day of June and ending on the 30th day of September. He shall make at least fifteen night halts outside his circle headquarters in each month during the fair season. If for any reason, he is prevented from attaining this standard in any month he shall make up the deficiency in the month following.