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Delhi High Court - Orders

Dedicated Freight Corridor ... vs Tata Aldesa Jv on 28 October, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~27 to 29
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 104/2021, I.A. Nos. 3720/2021. 10347/2021.
                               DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
                               LIMITED (DFCCIL)                          ..... Petitioner
                                             Through: Mr. Anshul Rai, Mr. SK Pandey, Mr.
                                                      Awanish     Kumar         and       Mr.
                                                      Chandrashekhar    A       Chakalabbi,
                                                      Advocates.
                                             versus

                               TATA ALDESA JV                                 ..... Respondent
                                            Through:       Mr. Sameer Parekh, Mr. Sumit Goel,
                                                           Ms. Rashi Gupta, Mr. Prateek
                                                           Khandelwal and Ms. Disha Sachdeva,
                                                           Advocates.


                          +    O.M.P. (COMM) 105/2021, I.A. Nos. 3721/2021.10346/2021.
                               DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
                               LIMITED (DFCCIL)                          ..... Petitioner
                                             Through: Mr. Anshul Rai, Mr. SK Pandey, Mr.
                                                      Awanish     Kumar         and       Mr.
                                                      Chandrashekhar    A       Chakalabbi,
                                                      Advocates.

                                               versus

                               TATA ALDESA JV                                 ..... Respondent
                                            Through:       Mr. Sameer Parekh, Mr. Sumit Goel,
                                                           Ms. Rashi Gupta, Mr. Prateek
                                                           Khandelwal and Ms. Disha Sachdeva,
                                                           Advocates.


                          +    O.M.P. (COMM) 106/2021, I.A. Nos. 3722/2021. 10348/2021.



Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:30.10.2021
18:51
                                 DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
                                LIMITED (DFCCIL)                           ..... Petitioner
                                              Through: Mr. Anshul Rai, Mr. SK Pandey, Mr.
                                                       Awanish     Kumar         and      Mr.
                                                       Chandrashekhar    A       Chakalabbi,
                                                       Advocates.

                                                  versus

                                TATA-ALDESA JV                                    ..... Respondent
                                             Through:          Mr. Sameer Parekh, Mr. Sumit Goel,
                                                               Ms. Rashi Gupta, Mr. Prateek
                                                               Khandelwal and Ms. Disha Sachdeva,
                                                               Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                        ORDER

% 28.10.2021 [VIA HYBRID MODE]

1. Mr. Anshul Rai, counsel for the Petitioner, has mentioned the matter to state that Mr. Balbir Singh, learned ASG, who is to argue the matter would not be available today and requests for an adjournment. Not opposed.

2. Re-notify on 29th November, 2021.

SANJEEV NARULA, J OCTOBER 28, 2021 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:30.10.2021 18:51