Delhi High Court - Orders
Dedicated Freight Corridor ... vs Tata Aldesa Jv on 28 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~27 to 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 104/2021, I.A. Nos. 3720/2021. 10347/2021.
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Anshul Rai, Mr. SK Pandey, Mr.
Awanish Kumar and Mr.
Chandrashekhar A Chakalabbi,
Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Mr. Sumit Goel,
Ms. Rashi Gupta, Mr. Prateek
Khandelwal and Ms. Disha Sachdeva,
Advocates.
+ O.M.P. (COMM) 105/2021, I.A. Nos. 3721/2021.10346/2021.
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Anshul Rai, Mr. SK Pandey, Mr.
Awanish Kumar and Mr.
Chandrashekhar A Chakalabbi,
Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Mr. Sumit Goel,
Ms. Rashi Gupta, Mr. Prateek
Khandelwal and Ms. Disha Sachdeva,
Advocates.
+ O.M.P. (COMM) 106/2021, I.A. Nos. 3722/2021. 10348/2021.
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:30.10.2021
18:51
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Anshul Rai, Mr. SK Pandey, Mr.
Awanish Kumar and Mr.
Chandrashekhar A Chakalabbi,
Advocates.
versus
TATA-ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Mr. Sumit Goel,
Ms. Rashi Gupta, Mr. Prateek
Khandelwal and Ms. Disha Sachdeva,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 28.10.2021 [VIA HYBRID MODE]
1. Mr. Anshul Rai, counsel for the Petitioner, has mentioned the matter to state that Mr. Balbir Singh, learned ASG, who is to argue the matter would not be available today and requests for an adjournment. Not opposed.
2. Re-notify on 29th November, 2021.
SANJEEV NARULA, J OCTOBER 28, 2021 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:30.10.2021 18:51