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State of Odisha - Section

Section 77 in Orissa State Financial Corporation (Staff) Regulations, 1975

77. Commencement and termination of leave.

(1)The first day of an employee's leave is the working day succeeding that upon which he/she made over charge.
(2)The last day of an employee's leave is the working day preceding that upon which he/she reports his/her return to duty.
(3)A substitute appointed in a leave vacancy shall be considered to be on duty on the post during the period of leave as defined in Sub-Regulations (1) and (2) of this Regulation.