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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(a) in The General Provident Fund (Orissa) Rules, 1938

(a)
(i)subscription to a family pension fund approved in this behalf by the State Government ; or
(ii)payments towards a policy of life insurance may, at the option of a subscriber in service above Class IV be substituted in whole or part for subscriptions due to the Fund ;