Madhya Pradesh High Court
Rahul Rajvaidya vs Customs Central Excise And Service Tax on 28 June, 2019
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE O.T.A. No.4/2019 Indore, dated 28.06.2019 Shri Piyush Mathur, learned senior counsel along with Shri M.S. Dwivedi and Shri Akash Vijayvargiya, learned counsel for the appellant.
Let a copy of the appeal along with the annexures be handed over to Shri Prasanna Prasad during the course of the day enabling him to seek instruction in the matter.
List the matter on 11th July, 2019.
(S.C. SHARMA) (VIRENDER SINGH)
JUDGE JUDGE
Ravi
Digitally signed by Ravi Prakash
Date: 2019.07.01 11:22:35 +05'30'