Chattisgarh High Court
Ishwari Prasad Patel vs State Of Chhattisgarh 27 Wps/2562/2019 ... on 8 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 2560 of 2019
Ishwar Prasad Patel Vs. State of Chhattisgarh & Ors.
08.04.2019 Shri Faisal Akhtar, Advocate for the petitioner.
Shri Rahul Mishra, Dy. Govt. Advocate for the State.
Admit.
Issue notice to respondents No.5&6 as per rules.
Issuance of notice to respondents No.1to4 &7 stands dispensed with.
Let reply be filed within eight weeks and the matter be listed in due course.
Sd/-
(P. Sam Koshy) Judge Inder