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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 78(1) in Arunachal Pradesh Panchayat Raj Act, 1997

(1)An Anchal Samiti shall exercise general powers of supervision over Gram Panchayats in the Block and it shall be duty of these authorities to give effect to the directions of the Anchal Samiti