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State of Gujarat - Section

Section 8 in Gujarat State Council for Physiotherapy Rules, 2013

8. Scrutiny of nomination papers.

- On the date approved by the Returning Officer for scrutiny of the nomination papers, the candidates and one proposer and one seconder of each candidate may attend as such time and place before the Returning Officer who shall give them ail responsible facilities to examine the nomination papers delivered within the time fixed for their receipt under Rule 5.