Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 518 in The Assam Excise Rules, 2016

518. Smoking and use of naked lights prohibited.

- Smoking or use of naked light or fires in any portion of a building used for fermentation, distillation or for storage of spirit is prohibited.