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[Cites 0, Cited by 0] [Section 76(7)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(7)(iii) in The Central Motor Vehicles Rules, 1989

(iii)official vehicles other than those referred to in clause (i), shall be allotted consecutive numbers beginning with the second number from the block of numbers allotted to the post;