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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in The Orissa Zilla Parishad Act, 1991

(1)The Collector of the district shall be the Chief Executive Officer of the Parishad who shall subject to the provisions of this Act, exercise such powers and perform such functions as may be prescribed.