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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in Displaced Persons (Compensation and Rehabilitation) Act, 1954

(g)" West Pakistan" means the territories of Pakistan excluding the Province of East Bengal and includes the tribal area of Tochi and Kurram and such other tribal areas adjoining the North West Frontier as may be specified in this behalf by order of the Central Government;