Andhra Pradesh High Court - Amravati
B.K.M. Chakravarthy vs T.Ravindrababu on 7 January, 2022
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
Between: > (SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI & aN FRIDAY, THE SEVENTH DAY OF JANUARY, Wao TWO THOUSAND AND TWENTY TWO f 3} Wee :PRESENT: Hos THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO Ny CIVIL REVISION PETITION NO: 1360 OF 2021 B.K.M.Chakravarthy, S/o. late B.Kesava Rao, aged 53 years, Occ: Legal Practitioner, R/o. Flat No.401, Pragathi Residency, St.No.9, East Marredpally, Secunderabad- 500026 1. 2. ...Petitioner AND T.Ravindrababu, S/o. late. T.Srihari Bapiraju Sarma, aged 50 years, Hindu, Occ: Private Employee, R/o. D.No.14-10-6, Morrispet, Tenali, Guntur District. T.Muralikrishna Rao, S/o. late Sri. T.Panakala Rao, aged 77 years, Hindu, Occ: Nil, R/o. 5-1-18, Arundal Peta, Old Palanadu Bus Stand, Narasaraopeta, Guntur District. T.Chandrasekhara Rao, S/o. late Sri. T. Panakala Rao, aged 75 years, Hindu, Occ: Retired, Flat No.104, Central Park 2 Apartments, D. No. 7-1-222/8, Nature Cure Hospital Road, Balkampet, Hyderabad. M. Vijaya Kalyani, D/o. late. T. Srihari Bapiraju Sarma, W/o. M. Hari Babu, Hindu, aged 54 years, Occ: Household, R/o. Flat No. 301, D. No. 1-10-11, Arihant Ashok Apartments, Ashoknagar, Hyderabad A. Vijaya Jyothi, D/o. late. T. Srihari Bapiraju Sarma, W/o. A. Venkata Seshagiri - Rao, Hindu, aged 44 years, Occ: Household, R/o. 64/2, TRT, 10-3-389, Vijayanagar Colony, Hyderabad T. Jagadeeshwara Prasad, S/o. late. T. Srihari Bapiraju Sarma, aged 50 years, Hindu, Occ: Private Employee, R/o. D. No. 14-10-6, Morrispet, Tenali, Guntur District T. Swapna, D/o. T. Chandrasekhara Rao, W/o. A. Bharat, aged 39 years, Hindu, Occ: Private Employee, R/o. Flat No.104, Central Park 2 Apartments, D. No. 7-1- 222/8, Nature Cure Hospital Road, Balkampet, Hyderabad. T. Sneha Manasa, D/o. T. Chandrasekhara Rao, W/o. V. Varaprasad, aged 38 years, Hindu, Occ: Private Employee, R/o. A. 206, BM Homes, Tirumalaraya Temple Road, Next to DS Max Apartments, Thubarahalli, Bengaluru 560066. (Respondents 2 to 8 are only formal parties and such no relief/s are sought against them) __.Respondents ~ WHEREAS. the Petitioner above named through his Advocate Sri B.K.M.Chakravarthy (PARTY IN PERSON) presented this Petition under Article 227 of the Constitution of India, praying that in the circumstances stated in the grounds filed herein, the High Court may be pleased to direct the learned Principal Senior Civil Judge, at Tenali, Guntur District Court to register the Plaint.in O.S.No.NIL IN CFR. No.1741 of 2021 dated 01-11-2021 by setting aside the impugned orders dated 08-11-2021 passed in O.S.No.NIL IN CFR. No.1741 of 2021 dated 01-11-2021 and dispose the same in accordance with Law. " AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri B.K.M.Chakravarthy (PARTY IN PERSON) Advocate for the Petitioner, directed issue of notice to the Respondents herein to show cause as to why this CIVIL REVISION PETITION should not be admitted. You viz: T.Ravindrababu, S/o. late. T.Srihari Bapiraju Sarma, R/o. D.No.14-10-6, Morrispet, Tenali, Guntur District. are be and hereby directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the grounds filed therewith (copy enclosed) this CRP should not be admitted, on or before 10.02.2022, on which date the case stands posted for hearing. The Court made the following: ORDER:
"Notice before admission. It is stated that the suit has been given up for all the respondents expect respondent No.1.
Accordingly, learned counsel for the petitioner is permitted to take out personal notice to the 1** respondent by RPAD and file proof of service by the next date of hearing.
Post on 10.02.2022 in motion list." . Sdi- B.Chitti Joseph ASSISTANT REGISTRAR ITTRUE COPY// For ASSISTANT REGISTRAR To,
1. T.Ravindrababu, S/o. late. T.Srihari Bapiraju Sarma, R/o. D.No.14-10-6, Morrispet, Tenali, Guntur District. (by RPAD- along with a copy of petition and memorandum of grounds)
2. One CC to Sri. B.K.M.Chakravarthy (PARTY IN PERSON) [OPUC]
3. One spare copy MM HIGH COURT RRRJ DATED:07/01/2022 NOTE: POST ON 10.02.2022 IN MOTION LIST NOTICE BEFORE ADMISSION Cay ge CRP.No.1360 of 2021 ops 3 0 QT YAN