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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(4) in The Punjab State Agricultural Marketing Board (Class II) Service Rules, 1988

(4)The following percentage of posts in the Service shall be reserved for each method of appointment namely :-
(a) By directappointment -  
(i) for membersof Scheduled Castes 25 per cent
(ii) formembers of the Backward Classes 5 per cent
(iii) forEx-Servicemen, 15 per cent
(b) Bypromotion -  
(i) for membersof the Scheduled Castes 14 per cent
(ii) formembers of the Backward Classes 2 per cent
Provided that the percentage of reservation in the case of sportsmen, handicapped persons, freedom fighters or for any other category of persons shall be such as may, from time to time, be specified by the Government of Punjab for the Service and posts under it.