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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(25)(c) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(c)all tramway stations, offices, ventilation shafts and ducts, warehouses, workshops, factories, fixed plants and machineries, sheds, depots, communication lines and equipments, electrical equipments, electric lines transmitting power to the tramway system from a generating station, or grid substations of the local utility agency to the tramway system, either directly or through a sub-station and other works or facilities constructed for the purpose of, or in connection with the tramway system including the systems for provision of communication and transportation services;