Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 236] [Entire Act] State of Madhya Pradesh - Subsection Section 236(c) in The M.P. Land Revenue Code, 1959 (c)the concessions to be granted to the village craftsmen for the removal of the articles specified in clause (b) for the purpose of their craft.