Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] Bengal Presidency - Subsection Section 125(iv) in Police Regulations, Bengal , 1943 (iv)by a Circle Inspector, with the previous sanction of the Superintendent, with other Inspectors of the same or neighbouring districts and with officers, serving under himself or them.
