Section 4 in Delhi Classification of Prisons Rules, 1988
4. Addl. I.G. of Prisons, and D.I.G. of Prison.
- Additional I.G. of Prisons and D.I.G. of Prisons shall assistthe I.G. of Prisons and exercise all such powers and perform such duties as may be delegated to them by the Inspector General of Prisons from time to time with prior approval of the Administrator, wherever necessary.
